Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 937] [Entire Act] State of Uttar Pradesh - Subsection Section 937(3) in Rules under the United Provinces Excise Act, 1910 (3)An account of all receipts and issues shall be maintained in the Form I.D. 17, and an abstract of this account shall be submitted to the collector on the first day of each month.