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[Cites 0, Cited by 12] [Article 73] [Constitution]

Constitution Subarticle

Article 73(2) in Constitution of India

(2)Until otherwise provided by Parliament, a State, and any officer or authority of a State may, notwithstanding anything in this article, continue to exercise in matters with respect to which Parliament has power to make laws for that State such executive power or functions as the State or officer or authority thereof could exercise immediately before the commencement of this Constitution.