Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 433(7)] [Section 433] [Entire Act]

State of Tamilnadu - Subsection

Section 433(7)(a) in The Madurai City Municipal Corporation Act, 1971

(a)for the maintenance and protection of the drainage system;