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Madhya Pradesh High Court

Serious Fraud Investigation Office ... vs M/S Design Auto Systems Ltd. (Dasl) And 3 ... on 1 December, 2015

MCOMA-43-2014 (SERIOUS FRAUD INVESTIGATION OFFICE (SFIO), MINISTRY OF CORPORA TEAFFAIRS, GOVT. OF INDIA Vs M/S. DESIGNA UTO SYSTEMLTD (DASL) DHAR AND 4 OTHERS) 0 1 - 1 2-20 1 5 At the request of counsel for the appellant, the case is adjourned for 8.12.2015.

(PRAKASH SHRIVASTAVA) JUDGE