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Rajasthan High Court - Jodhpur

Govind Prasad Sharma vs Mr. Rajeshwar Singh on 9 July, 2021

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 441/2021 Govind Prasad Sharma

----Petitioner Versus Mr. Rajeshwar Singh

----Respondent For Petitioner(s) : Mr. Devendra Kumar Soni, through VC For Respondent(s) :

JUSTICE DINESH MEHTA Order 09/07/2021 Issue notice to respondent No.2, returnable within six weeks.
(DINESH MEHTA),J 124-skm/-
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