Rajasthan High Court - Jodhpur
Govind Prasad Sharma vs Mr. Rajeshwar Singh on 9 July, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 441/2021 Govind Prasad Sharma
----Petitioner Versus Mr. Rajeshwar Singh
----Respondent For Petitioner(s) : Mr. Devendra Kumar Soni, through VC For Respondent(s) :
JUSTICE DINESH MEHTA Order 09/07/2021 Issue notice to respondent No.2, returnable within six weeks.
(DINESH MEHTA),J 124-skm/-(Downloaded on 09/07/2021 at 09:22:27 PM)
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