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[Cites 0, Cited by 2] [Section 4(1)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(1)(b) in The New Delhi Municipal Council Act, 1994

(b)[two members] [Subsituted by Act 5 of 2012, section 2(a)(i), for "three members" (w.e.f. 1-3-2012)] of Legislative Assembly of Delhi representing constituencies which comprise wholly or partly the New Delhi area;