Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 5 vs M/S Westlife Development Ltd. on 5 July, 2023
ITEM NO.50 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 3835/2023
PR. COMMISSIONER OF INCOME TAX 5 Petitioner(s)
VERSUS
M/S WESTLIFE DEVELOPMENT LTD. Respondent(s)
(IA No.18442/2023-CONDONATION OF DELAY IN FILING and IA
No.18443/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 05-07-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Raj Bahadur Yadav, AOR
Mrs. A Deepa, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Vakalatnama filed on behalf of the sole respondent has been notified as defective. Four weeks’ time is granted for curing the defects and filing counter affidavit.
List again on 08.08.2023 H. SHASHIDHARA SHETTY Signature Not Verified Registrar Digitally signed by GEETA AHUJA Date: 2023.07.08 12:46:32 IST Reason: