Madhya Pradesh High Court
Satish Dubey vs The State Of Madhya Pradesh on 7 September, 2021
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 MCRC-36929-2020 The High Court Of Madhya Pradesh MCRC-36929-2020 (SATISH DUBEY Vs THE STATE OF MADHYA PRADESH) 13 Jabalpur, Dated : 07-09-2021 Heard through Video Conferencing. On account of the call given by the Members of the Madhya Pradesh High Court Bar Association, the Lawyers are abstaining from judicial work today.
List in the next week.
(ATUL SREEDHARAN) JUDGE ss Signature Not Verified SAN Digitally signed by SHYAMLEE SINGH SOLANKI Date: 2021.09.08 11:24:12 IST