Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Mizoram - Subsection Section 1(3) in Mizoram (Establishment of Independent Local Body) Ombudsman Act, 2011 (3)It shall come into force on such date or dates and in such area or areas as the state Government may, by notification, appoint.
