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State of Chattisgarh - Section

Section 78 in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers and Establishment of Forum and Electricity Ombudsman) Regulations, 2004

78.

Every year the Ombudsman will prepare a report bringing out the main features of the work done during the year. The report shall be made available to the commission for inclusion in the annual report of the Commission prescribed under section 105 of the Central Act.