Andhra Pradesh High Court - Amravati
Muddada Rajagopala Rao, vs Srikesh Balaji, Ias, on 22 March, 2022
Author: Rajaseknhar Rao
Bench: Rajaseknhar Rao
(SHOW CAUSE NOTICE BEFORE ADMISSION) < iN THE HIGH CQURT OF ANDHRA PRADESH AT AMARA AP (Original Juris ction) TUESDAY, THE TWENTY SECOND DAY OF MARCH: TWO THOUSAS ND AND FWE NITY FAO THE HONQURASLE SRI aU Stic TARLADA & RAJASEKNHAR RAO... CONTEMPT CASE NO: 779 OF 2022 Mucdada Rajagopaia Rac, Sio simhac . i about 5 Years, Rfo [.Nio. 19-84 Bodduvelaga \ Mage, Hio Narasannapeta Narasanna Peta Manda Srikakulam Distiet ACP, Patitioner-- AND 1. Srikesh Balai, LAS. The District Collector, Srikakulam District A P. &. V Ravi Surnear, The UNatrict Panchyath Ofhicer, Sr kakulam Srikakulam District AP 3. ¥ Sobsarn Sabu, The Planning Ofcer, Srikakulam Urban Develommaent Authority, rkakulam, Gdkakuiam D Hot AR. wart a Praval ika Priya, The Taheiidar, Narasannaneia Mandal, Srikakular fHatrict A 5. Nallang Rar smash Kumar, The Panchayath Secretary E.O., Narasannapeia Gram Panchayth, Narasannapeta | vende Srikakulam District AP §. Thangudu Jhansi, Wo Narik 8, Aged about 26 w ars, Near New Bus stand, Harkrishna Cloth oenire, Narasannap efa Mandal, Srikakulam Oistial AP » SOntemnars -- % S ne \AAHE RE AS the Petitioner | 42 of the Conten mit of Couris Act : Raeia that this s contempt base under Sections 1G ie is counsel Si MOHAMMAD NAVAS ut may be leased te punish the of the order in WP No.4adSa of 2028 oy ce a8 yo g ) for °. oY Bw TASS COMMA i whereas ihe High a rt (UPON | ¢ Pah re £ $y pee othe re ' Ne aah earns 'sou ance of Not 3 respondents, fo show cause as why In the cirean snefances
stated in the if , the said case shou! not be admitted. You viz.
4. &e Kes h Balan, IAS, The Utsirict ¢ SNieotor, Srikakulam Distrief AP. s. V Ravi Ke mar, The [ >: trict Panchyath Officer, Srikakulam Srikakulam Dxstrict AP a ¥ & sbhan Babu, The PI anning Officer, Srikakulam: Urban Development Authority, Sikakulam, &ri Srikakulam Distniot AY.
4. Kurmana Fravalika Priya, The Tahsildar, Narasannapeta Mandal, Srikakulam District AP.
Nallana Ramesh Kumar, The Panchayath Secretary E.O., Panohayth, Narasannapeta Mandal, Sr mane Disifict AP TRangudyu Jhansi, Wo Harikrishna, Near New Bus stand, Hankrishng Cioth centre, Narasannapeta Mandal, Sri kaka am (Hstrini AP. Ft on B a Sary napets Gram 8 he and hereby are directed to show cause, as to why this contempt case should net be admitted, aither sppearing in parson or thre: ugh Advooste duly instructed on 18.04. 2028, fo which date the case stands posted for hearing, fading wherein the said case will be heard and determined ey-narie. ~ ~~ M, RAMESH BABU DEPUTY REG ISTRAR a YRUE COPYY Ta, rik ~ my 'andal, s ' ¥ g rraneia & a Me & " ' 3 ree ae y pel a f iv OY Nasa © x nat ~ One TRS DATED 2e/OS/20R2 NOTE: POST AFTER FOUR (04) WEERS NOTICE BEFORE ADWISSION GO.No 779 of 2022