Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Sikkim - Subsection Section 12(2) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977 (2)Before determining the amount to be paid as aforesaid, every person interested shall be given' an opportunity to state his case as to the amount to be paid to him.
