Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(3) in The Delhi Prevention Of Begging Rules, 1960 (3)The permit holder shall carry the permit with him while soliciting or receiving money, food or gifts and shall, on demand, by a police officer, produce it for inspection.
