Section 6(2) in M.P. Contractual Appointment to Civil Post Rules, 2017
(2)The provisions of section 8 of the Madhya Pradesh Lok Sewa (Anusuchit Jatiyon, Anusuchit Janjatiyon Aur Anya Pichhade Vergon Ke Live Arakshan) Adhiniyam, 1994 (No. 21 of 1994) shall also be applicable for the constitution of the selection committee.
