Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 27 in The Rajasthan Municipalities (Octroi) Rules, 1962 27. Payment of fees. - All fees due for goods deposited in the bonded warehouse shall be paid before the goods are removed from the bonded warehouse.
