Supreme Court - Daily Orders
D.K. Nishi vs Thandan Parambil Raveendran on 6 January, 2021
Bench: L. Nageswara Rao, Navin Sinha, Indu Malhotra
ITEM NO.13 Court 7 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).13127/2020
(Arising out of impugned final judgment and order dated 24-02-2020
in RSA No.1313/2019 passed by the High Court Of Kerala At
Ernakulam)
D.K. NISHI Petitioner(s)
VERSUS
THANDAN PARAMBIL RAVEENDRAN & ANR. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 06-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Jaimon Andrews,Adv.
Mr. Naresh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere in the matter. The Special Leave Petition is dismissed. Pending application(s), if any, shall stand disposed of.
(B.Parvathi) (Beena Jolly)
Signature Not Verified
Court Master Court Master
Digitally signed by
BALA PARVATHI
Date: 2021.01.07
16:24:36 IST
Reason: