Gauhati High Court
Citizen For Justice And Peace vs The Union Of India And 5 Ors on 28 February, 2023
Bench: Chief Justice, Soumitra Saikia
Page No.# 1/4
GAHC010060252022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL/27/2022
CITIZEN FOR JUSTICE AND PEACE
REPRESENTED BY ITS SECRETARY TEESTA SETALVAD, AGED ABOUT 60
YEARS, HAVING ITS REGISTERED OFFICE AT NIRANT BUNGALOW, JUHU
TARA ROAD, MUMBAI- 400049.
VERSUS
THE UNION OF INDIA AND 5 ORS.
REPRESENTED BY THE SECRETARY TO THE DEPTT. OF HOME AFFAIRS,
NEW DELHI.
2:THE SECRETARY
MINISTRY OF ELECTRONICS AND INFORMATION TECHNOLOGY
GOVT. OF INDIA
NEW DELHI.
3:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY
GOVT. OF ASSAM
HOME DEPTT.
DISPUR
GHY.-06.
4:THE UNIQUE IDENTIFICATION AUTHORITY OF INDIA (UIDAI)
BANGLA SAHIN ROAD
BEHIND KALI MANDIR GOLE MARKET
NEW DELHI- 110001.
5:THE REGISTRAR GENERAL OF INDIA AND CENSUS COMMISSIONER
INDIA
NDCC-II BLDG
JAISINGH ROAD
Page No.# 2/4
NEW DELHI- 110001.
6:THE STATE CO-ORDINATOR
NATIONAL REGISTRAR OF CITIZENS
ASSAM
BHANGAGARH
GUWAHATI- 781005
Advocate for the Petitioner : MR. M DUTTA
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : WP(C)/1411/2022
SANJOY DEY AND ANR
S/O LATE SATISH CHANDRA DEY
R/O HOUSE NO. 164
WARD NO. 5
OLD MISSION ROAD
KARIMGANJ TOWN
P.O.-KARIMGANJ
DIST-KARIMGANJ
ASSAM
PIN-788710
2: ANOOWABH DEY
S/O SRI SANJAY DEY
R/O HOUSE NO. 164
WARD NO. 5
OLD MISSION ROAD
KARIMGANJ TOWN
P.O.-KARIMGANJ
DIST-KARIMGANJ
ASSAM
PIN-788710
VERSUS
THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE HOME SECRETARY
MINISTRY OF HOME AFFAIRS
GOVERNMENT OF INDIA
NORTH BLOCK
NEW DELHI-110001
Page No.# 3/4
2:THE STATE OF ASSAM
REPRESENTED BY THE PRINCIPAL SECRETARY
HOME AND POLITICAL DEPARTMENT
GOVERNMENT OF ASSAM
ASSAM SECRETARIAT
C M BLOCK
2ND FLOOR
DISPUR
GUWAHATI-781006
3:THE REGISTRAR GENERAL OF CITIZEN REGISTRATION
O/O THE REGISTRAR GENERAL AND CENSUS COMMISSIONER
INDIA
NDCC-II BUILDING
JAI SINGH ROAD
NEW DELHI-110001
4:THE DIRECTOR OF CITIZEN REGISTRATION
ASSAM
DIRECTORATE OF CENSUS OPERATIONS
ASSAM
ACHYUT PLAZA
BEHIND HUB COMPLEX
G.S. ROAD
BHANGAGARH
GUWAHATI-781007
5:THE STATE COORDINATOR
NRC ASSAM
ACHYUT PLAZA
BHARALUMUKH
G.S. ROAD
BHANGAGARH
GUWAHATI-781007
6:THE DISTRICT REGISTRAR OF CITIZEN REGISTRATION
KARIMGANJ
O/O THE DEPUTY COMMISSIONER
KARIMGANJ
P.O. AND DIST-KARIMGANJ
ASSAM
PIN-788710
7:THE UNIQUE IDENTIFICATION AUTHORITY OF INDIA
GOVERNMENT OF INDIA
BANGLA SAHIB ROAD
BEHIND KALI MANDIR
GOLE MARKET
NEW DELHI-110001
------------
Page No.# 4/4 For the Petitioners : Mr. M. Dutta, Advocate in PIL No.27/2022.
: Mr. O. Laskar, Advocate in WP(C) No.1411/2022.
For the Respondents : Ms. S. Konwar, Junior Government Advocate, Assam.
: Mr. R.K.D. Choudhury, Deputy Solicitor General of India.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SOUMITRA SAIKIA 28.02.2023 It is submitted by Mr. M. Dutta, learned counsel for the PIL petitioner that on connected issues, a matter is pending disposal before the Apex Court, i.e. WP(C) No.1361/2021 (Sushmita Dev -Vs- Union of India) .
Accordingly, let the matter be listed after 8(eight) weeks, by which time the learned counsels appearing for the parties are permitted to place before this Court the status of the petition pending before the Apex Court.
JUDGE CHIEF JUSTICE Comparing Assistant