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[Cites 0, Cited by 0] [Section 290(2)] [Section 290] [Entire Act]

Union of India - Subsection

Section 290(2)(b) in The Cantonments Act, 2006

(b)require that every registered dog shall wear a collar to which shall be attached a metal token to be issued by the registration authority, and fix the fee payable for the issue thereof;