Delhi High Court - Orders
Snapdeal Private Limited vs Grievance Officer Of Twitter India ... on 11 December, 2020
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~EB-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 621/2019 & I.A. 16573/2019
SNAPDEAL PRIVATE LIMITED ..... Plaintiff
Through: Mr. Neel Mason, Mr.Vihan
Dang and Mr.Shivang Sharma, Advs.
versus
GRIEVANCE OFFICER OF TWITTER INDIA TWITTER
INTERNATIONAL COMPANY & ORS. ..... Defendants
Through: None
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 11.12.2020 (Video-Conferencing)
1. There is no appearance on behalf of the defendants.
2. Mr.Shivang Sharma, learned Counsel for the plaintiff submits that there is a possibility of an amicable settlement of the dispute.
3. Accordingly, renotify on 4th March, 2021.
C. HARI SHANKAR, J.
DECEMBER 11, 2020/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:14.12.2020 20:21:07