Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] Bombay Presidency - Subsection Section 41(1) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 (1)No order under this Act shall be made by the Controller except after holding an inquiry.
