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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Postgraduate Medical Education Regulations, 2000

(2)Doctor of Medicine (D.M.)/Master Chirurgiae (M.Ch.) - [The period of training for obtaining these Degrees shall be three completed years including the examination period.] [Substituted by Notification No. MCI-18(1)/2008-Medical/29544, dated 20.10.2008, (w.e.f. 22.8.2008).][Provided that where an institution, on the date of commencement of these Regulations, is imparting five years training in Neurology and Neurosurgery, such institution shall alter it to six years training course.] [Substituted by Notification No. MCI-18(1)/2009-Medical/22653, dated 21.7.2009, (w.e.f. 22.8.2008).]