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Patna High Court - Orders

Dr.Ravi Prakash 'Babloo'& Ors vs The Jai Prakash University & O on 27 September, 2011

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.3428 of 2010
                  ======================================================
                  Dr.Ravi Prakash 'Babloo'& Ors.
                                                                       .... .... Petitioners
                                                    Versus
                  The Jai Prakash University & Ors.
                                                                      .... .... Respondents
                  ======================================================


4    27-09-2011

As prayed for by learned counsel for the University, as a last indulgence, put up the matter on 19 th October, 2011 among top ten cases to enable him to file the counter affidavit in the matter.

(Ramesh Kumar Datta, J) S.Pandey/-