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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(1)(b) in The Maharashtra Shops and Establishments Act, 1948

(b)[* * * * * *] [The words 'dealing in goods' deleted by Bombay 52 of 1949, Section 2, First Schedule.] other than those specified in clause (a) of this sub-section, shall on any day be opened earlier than 7 a.m.