Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255(2)] [Section 255] [Entire Act] State of Maharashtra - Subsection Section 255(2)(xii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (xii)the removal of any difficulty which may arise on account of any change referred to in clauses (a) to (d).