Delhi High Court - Orders
Sanjay Gupta & Anr vs Union Of India & Ors on 13 April, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8331/2019
SANJAY GUPTA & ANR
..... Petitioner
Through: Mr.Mudit Kaul, proxy for
Ms.Pratibah Sinha, Adv.
versus
UNION OF INDIA & ORS
..... Respondent
Through: Mr.Ripu Daman Bhardwaj, CGSC for
UOI.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 13.04.2022 No time left. List on 13.09.2022.
REKHA PALLI, J APRIL 13, 2022 Signature Not Verified Digitally Signed By:AWANISH CHANDRA MISHRA Signing Date:13.04.2022 17:50:49