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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 8 in Annamalai University Act, 2013

8. Pro-Chancellor.

(1)The Minister in-charge of Higher Education in the State of Tamil Nadu shall be the Pro-Chancellor of the University.
(2)In the absence of the Chancellor, or during the Chancellor's inability to act, the Pro-Chancellor shall exercise the powers and perform the duties of the Chancellor.
(3)The Pro-Chancellor shall exercise such powers and perform such duties as may be conferred on him by or under this Act.