Supreme Court - Daily Orders
Star India Pvt. Ltd. vs Akuate Internet Services Pvt Ltd ... on 22 April, 2014
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ITEM NO. 2 (PH) COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).29629/2013
(From the judgement and order dated 30/08/2013 in FAO No.153/2013 of
The HIGH COURT OF DELHI AT N. DELHI)
STAR INDIA PVT LTD Petitioner(s)
VERSUS
AKUATE INTERNET SERVICES PVT LTD & ORS Respondent(s)
(With appln(s) for intervention and office report)
(For Final Disposal)
WITH SLP(C) NO. 29633 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)
SLP(C) NO. 29737 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)
SLP(C) NO. 30342 of 2013
(With prayer for interim relief and office report)
(For Final Disposal)
SLP(C)No.34244 of 2013
(With prayer for Interim relief and office report)
(For Final Disposal)
SLP(C)No.34506 of 2013
(With prayer for Interim relief and office report)
(For Final Disposal)
Date: 22/04/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Dr. Abhishek Manu Singhvi,Sr.Adv. (STAR)
(in SLP 29629/13 Mr. Gopal Jain,Sr.Adv.
Mr. Saikrishna Rajagopal,Adv.
Mr. Nikhil Nayyar,Adv.
Mr. Siddharth Chopra,Adv.
Ms. Sneha Jain,Adv.
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Mr. Ambuj Agarwal,Adv.
Mr. Shivam Singh,Adv.
Ms. Savni Dutt, Adv.
In SLP 29633/13 Mr. Saikrishna Rajagopal,Adv.
30342/13 Mr. Nikhil Nayyar,Adv.
Mr. Siddharth Chopra,Adv.
Ms. Sneha Jain,Adv.
MS. Akansha, Adv.
Mr. Dhananjay Baijal, Adv.
Mr. Ambuj Agarwal,Adv.
Ms. Savni Dutt, Adv.
(in SLP 29737/13 Mr. C.A. Sundaram,Sr.Adv. (BCCI)
34244/13,34506/13) Ms. Radha Rangaswamy,Adv.
Ms. Ankita Kaushik,Adv.
Ms. Rohini Musa,Adv.
Mr. Zafar Inayat, Adv.
Mr. Prateek Chadha, Adv.
Mr. Rahul Mascerhan, Adv.
Mr. Anirvan, Adv.
For Respondent(s) Mr. Sudhir Chandra,Sr.Adv. (AKUATE)
Mr. Subramonium Prasad,Adv.
Ms. Gayatri Roy,Adv.
Mr. Udit Sood,Adv.
IA2 in SLP 29629/13 Mr. K.K.Venugopal,Sr.Adv. (ESPN)
Mr. Ankur Talwar,Adv.
Mr. Samir Malik,Adv.
Mr. Chandra Prakash,Adv.
Mr. Ravi Prakash,Adv.
Mr. Aditya Dewan,Adv.
(in SLP 29629/13 Mr. C.A. Sundaram,Sr.Adv. (BCCI)
30342/13) Ms. Radha Rangaswamy,Adv.
Ms. Ankita Kaushik,Adv.
Ms. Rohini Musa,Adv.
Mr. Zafar Inayat, Adv.
Mr. Prateek Chadha, Adv.
Mr. Rahul Mascerhan, Adv.
Mr. Anirvan, Adv.
(in SLP 34244/13) Mr. Sanjay Jain,Sr.Adv.
(R-1) Mr. Hardeep Singh Anand,Adv.
Ms. Vandana Sehgal,Adv.
Mr. Rohan Thawani,Adv.
Ms. Ashima Sehgal,Adv.
Ms. Prabhasahay Kaur,Adv.
Mr. Noor Anand,Adv.
Ms. Ruchi Jain,Adv.
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(in SLP 30342/13) Mr. D.A.Dave, Sr. Adv.
(R-1) Mr. Hardeep Singh Anand, Adv.
Mr. Rohan Thawani, Adv.
MS. Vandana Sehgal, Adv.
MS. Ashima Sehgal, Adv.
(In SLP 29633/13) Ms. Sonali Jaitley,Adv.
Mr. P.V. Yogeswaran,Adv.
Ms. Neha Jain,Adv.
Mr. Bhaskar Subramanian, Adv.
UPON hearing counsel the Court made the following
O R D E R
Heard in-part.
For continuation of arguments post on Thursday, 24.04.2014 (Shashi Sareen) (Veena Khera) Court Master Court Master