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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(2) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(2)Applicability of Electricity Act. - The license shall comply with such of the provisions of the Electricity Act, 2003 and of the rules made there under as are applicable to the premises.