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[Cites 0, Cited by 3] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(1) in The Delhi Agricultural Cattle Preservation Act, 1994

(1)No person shall transport or offer for transport or cause to be transported agricultural cattle from any place within Delhi to any place outside Delhi, for the purpose of its slaughter in contravention of the provisions of this Act or with the knowledge that it will be or is likely to be, so slaughtered.