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Andhra Pradesh High Court - Amravati

Chilaka Baburao, vs The State Of Ap Rep By Its Pp Hyd., on 26 September, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Crl.R.C.No.365 of 2010 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE

03. 26.09.2023 AVRB,J:

No representation. List the matter on 17.10.2023, finally.
_________ AVRB,J MH