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State of Jharkhand - Section

Section 60 in Jharkhand Co-operative Societies Rules, 2008

60. Payment of the audit fee.

(1)The Registrar may from time to time determine the rate of audit fee payable by a registered society or a class of such societies.
(2)The Registrar may remit in part the audit fee payable by a registered society or a class of such societies.Copies of Entries