Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 226] [Entire Act] State of Telangana - Subsection Section 226(4) in Greater Hyderabad Municipal Corporation Act, 1955 (4)[***] [Sub-sections (3) & (4) with proviso omitted by Act No.15 of 2013.]