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Supreme Court - Daily Orders

The Commissioner Of Income Tax vs M/S Toyota Kirloskar Motors Pvt Ltd on 16 September, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.6+72                               COURT NO.7               SECTION IV-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.23146/2019
     (Arising out of impugned final judgment and order dated 13-07-2018
     in ITA No.525/2014 passed by the High Court Of Karnataka At
     Bengaluru)

     THE COMMISSIONER OF INCOME TAX & ANR.                              Petitioner(s)

                                                     VERSUS

     M/s. TOYOTA KIRLOSKAR MOTORS PVT LTD                               Respondent(s)

     (IA No.106780/2019 - FOR CONDONATION OF DELAY IN FILING; and, IA
     No.106781/2019 - FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     WITH
     SLP (C) Diary No.23130/2019
     (FOR ADMISSION and I.R.; IA No.138131/2019 – FOR CONDONATION OF
     DELAY IN FILING; and, IA No.138132/2019 – FOR CONDONATION OF DELAY
     IN REFILING)

     Date : 16-09-2019 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE UDAY UMESH LALIT
                            HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)                   Mr. Sanjay Jain, ASG
                                         Mr. Ashok K. Srivastava, Sr. Adv.
                                         Mr. Zoheb Hossain, Adv.
                                         Mr. Rajat Nair, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)                   Ms. Kavita Jha, AOR
                                         Ms. Devika jain, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

List these matters along with SLP (Civil) No.28652 of 2018 on 24.09.2019.

Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.09.17 15:25:25 IST Reason:

(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER