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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 60(2)(b) in The Andaman and Nicobar Islands Excise Regulation, 2012

(b)a special court in case of offences punishable with imprisonment for a term exceeding three years where such special court is established, and in case no special court is established, such cases shall be tried by a court of ordinary jurisdiction.