Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(2) in The Legislative Councils Act, 1957 (2)The Delimitation of Council Constituencies (Madras) Order, 1951 , shall, until other provision is made by law, have effect subject to the modifications directed by the Third Schedule.
