Section 64 in Delhi Co-operative Societies Act, 1972
64. Winding up of co-operative banks at the direction of the Reserve Bank.
- Notwithstanding anything to the contrary contained in this Act, the Registrar shall make an order for winding up of a co-operative bank, if so required by the Reserve Bank in the circumstances mentioned in section 13D of the Deposit Insurance Corporation Act, 1961 (47 of 1961).
