Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] Madras Presidency - Subsection Section 47(5) in Madras Hindu Religious and Charitable Endowments Act, 1951 (5)Nothing in this section shall be deemed to affect anything contained in the Madras Court of Wards Act, 1902.
