Calcutta High Court (Appellete Side)
Sc W. P. No. 5550 (W) Of 2016 Jhuma Kundu vs The State Of West Bengal & Ors on 28 July, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
1
1 28.7.16
Sc W. P. No. 5550 (W) OF 2016 Jhuma Kundu
-vs.-
The State of West Bengal & Ors.
With
W. P. No. 5551 (W) OF 2016 Namita Adhikary
-vs.-
The State of West Bengal & Ors.
With
W. P. No. 5553 (W) OF 2016 Tula Dhara
-vs.-
The State of West Bengal & Ors.
------------
Mr. Srijib Chakraborty Mr. Anindya Bose Mr. Prabir Gayen, ... For the Petitioners in all writ petitions. Mr. Abhrotosh Majumder Ms. Chaitli Bhattacharya Mr. S. Betal.
...For the State in W.P.5550 (W) of 2016. Mr. Sadananda Ganguly Mr. Debapratim Banerjee Mr. S. Betal.
...For the State in W.P. 5551 (W) of 2016. Mr. Tapan Kumar Mukherjee Mr. Nilotpal Chatterjee.
....For the State in W.P. 5553 (W) of 2016. Mr. Prabir Maji ...For the Respondents No.9 to 12 in all writ Petitions.
The writ petitions are heard-in-part.
CO To enable the parties come better prepared, put up the writ petitions under the heading 'For Orders' on next Thursday (4th August, 2016).
(Dipankar Datta, J.)