Section 14(3C) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.
(3C)[(a) There shall be a Campus Management Committee which shall consist of the following] [Sub-sections (3B), (3C) and (3D) inserted by W.B. Act 21 of 1996.] : -(i)the Campus Director;(ii)the Associate Dean;(iii)the Associate Director of Research;(iv)all Professors, if any;(v)two Readers to be elected by the teacher-members of the Campus;(vi)two Lecturers to be elected by the teacher-members of the Campus;(vii)one member of the non-teaching staff to be elected jointly by non-teaching staff and field workers of the Campus;(viii)the person in charge of studentsÂ’ welfare.(b)The Campus Director shall be the Chairman of the Campus Management Committee.(c)The Campus Management Committee shall advise the Campus Director.
