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Union of India - Section

Section 90 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

90. Officers of Army and Air Force.

- Officers of the Army, the Military Nursing Service and the Air Force, being in their proper uniforms, shall be received on board any of Indian Naval Ships or on arrival at naval establishments, with the same honours and marks of respect as are directed to be paid in Regulations 82 to 84 to officers of a corresponding rank in the Navy, when the occasion of the visit is of a similar nature to those therein laid down, except as regards piping the side.