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[Cites 0, Cited by 0] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(4b) in THE FINANCE ACT, 2021

(4b)"financial statement", in relation to the Corporation, includes-
(i)a balance-sheet as at the end of the financial year;
(ii)a profit and loss account for the financial year;
(iii)cash flow statement for the financial year;
(iv)a statement of changes in equity, if applicable; and
(v)any explanatory note annexed to, or forming part of, any document referred to in sub-clause (i) to sub-clause (iv);