Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of West Bengal - Subsection Section 33(5) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (5)The officers and other employees of the University shall be appointed by such authorities as may be prescribed.
