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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bengal Presidency - Subsection

Section 1(3) in Bengal Suppression of Immoral Traffic Act, 1933

(3)This section shall come into force at once and the remaining provisions of this Act, in whole or in part, shall come into force in such areas and on such dates as the [State Government] may, by notification in the [Official Gazette], specify and for this purpose different dates may be specified for different provisions of this Act and for different areas.