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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Kerala - Subsection

Section 52(2) in Kerala University of Fisheries and Ocean Studies Act, 2010

(2)At the beginning of each academic year, the University shall prepare and publish an academic calendar for all Programmes uncluding a Schedule of Examinations:Provided that no examination or result of an examination shall be held invalid only for the reason that the University has not followed the Schedule.