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[Cites 0, Cited by 1] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2) in Gujarat Public Trusts Act, 2011

(2)The accounts shall be audited annually by a person who is a Chartered Accountant within the meaning of the Chartered Accountants Act, 1949,(XXXVIII of 1949.):Provided that no such person in any way interested in, or connected with the affairs of the public trust shall audit the accounts of such public trust.