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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(6) in Tamil Nadu Electricity Regulatory Commission (Power Procurement from new and Renewable Sources of Energy) Regulations, 2008

(6)While determining the tariff the Commission may adopt [appropriate tariff methodology] [Substituted for the words 'cost plus single part average tariff which can be reviewed later' by Commission's Notification No. TNERC/NCES Regn./16/4. dated 27.04.2009 (w.e.f 27.04.2009).].