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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2) in Punjab Dairy Development Board Act, 2000

(2)In particular and without prejudice to the generality of the foregoing power, such regulations may be provide for, -
(a)transacting the meetings of the Board; and
(b)determining the conditions of service of the officers and other employees of the Board and their functions and duties under section 11.