Himachal Pradesh High Court
Ashok Kumar vs . Hrtc And Another on 7 April, 2022
Bench: Sabina, Satyen Vaidya
Ashok Kumar vs. HRTC and another .
CWP No.604 of 2022 07.04.2022 Present: Mr. V.D. Khidtta, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 1.8.2022.
( Sabina ) Judge ( Satyen Vaidya ) April 07, 2022 (KS) Judge ::: Downloaded on - 07/04/2022 20:12:40 :::CIS