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Himachal Pradesh High Court

Ashok Kumar vs . Hrtc And Another on 7 April, 2022

Bench: Sabina, Satyen Vaidya

Ashok Kumar vs. HRTC and another .

CWP No.604 of 2022 07.04.2022 Present: Mr. V.D. Khidtta, Advocate, for the petitioner.

Ms. Shubh Mahajan, Advocate, for the respondents.

Learned counsel for the petitioner seeks time to file rejoinder.

List again on 1.8.2022.

( Sabina ) Judge ( Satyen Vaidya ) April 07, 2022 (KS) Judge ::: Downloaded on - 07/04/2022 20:12:40 :::CIS