Allahabad High Court
The Commissioner Of Income Tax-I, ... vs M/S Raj Kumar Singh & Co., Lucknow on 18 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 111 of 2005 Petitioner :- The Commissioner Of Income Tax-I, Lucknow Respondent :- M/S Raj Kumar Singh & Co., Lucknow Petitioner Counsel :- R.A. Shankhdhar Respondent Counsel :- D.D. Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Mr. D.D. Chopra wants time to prepare the case. List in the next week. Order Date :- 18.1.2010 kkb/