Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 1 in Gauhati University Loans and Advances Rules, 1959 1. These Rules may be called the Gauhati University Loans and advances Rules 1959. They shall come into force on such dale as the Executive Council may by a resolution direct.
